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State of Jammu-Kashmir - Section

Section 12 in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

12. Salaries and allowances to be paid out of grants.

- The salaries and allowances payable to the Chairperson and Members and the administrative expenses, including salaries, allowances and pensions payable to the Secretary, other officers and employees referred to in section 11, shall be paid out of the grants referred to in sub-section (1) of section 19.