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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(6) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

6.5Scheduling and Despatch procedure for long-term access, medium-term and short-term open access (to be read with provisions of Open Access Regulations 2008 as amended from time to timeThe scheduling procedure for medium-term open access transactions shall be similar to the scheduling procedure for long-term access transactions and is as given below, except where it is specifically mentioned for collective transactions):