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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Manipur - Subsection

Section 54(1) in The Manipur Panchayati Raj Act, 1994

(1)The elected members of the Zilla Parishad referred to in section 50 shall, as soon as may be, elect two members from amongst themselves to be respectively Adhyaksha and Up-Adhyaksha thereof and so often as there is a casual vacancy in the Office of the Adhyaksha and Up-Adhyaksha, they shall elect another member from amongst themselves to be Adhyaksha or Up-Adhyaksha, as the case may be:Provided that no election shall be held if the vacancy is for period of less than one month.