Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Meghalaya - Subsection Section 6(3) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018 (3)the license is not transferable from one person to another or from the place specified in the license to another place;
