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State of Madhya Pradesh - Section

Section 7 in The M.P. Borstal Rules, 1960

7. Duties and powers of Inmate Officers.

- The duties and powers of Inmate Officers shall be governed by the rules laid down in Part II of Chapter XVII of the Central Provinces and Berar Jail Manual, Volume I, except in so far as they are inconsistent with the Madhya Pradesh Borstal Act, 1928.