Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 397] [Entire Act] State of Maharashtra - Subsection Section 397(c) in The City of Nagpur Corporation Act, 1948 (c)all references to the President or Vice-President of the Municipality of Nagpur shall be construed in respect of the City as references to the [Commissioner],
