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State of Sikkim - Section

Section 2 in Sikkim Civil Court Act, 1978

2. Classes of Courts.

- Besides the High Court and the Courts constituted under any other law for the time Being in force, there shall be the following classes of Civil courts, namely:-
(1)the court of the District Judge;
(2)the court of the Additional district Judge; and
(3)the Court of the civil Judge.