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[Cites 0, Cited by 0] [Section 304(1)] [Section 304] [Entire Act]

State of Nagaland - Subsection

Section 304(1)(a) in Nagaland Municipal Act, 2001

(a)Prohibit or regulate, either temporarily or permanently, vehicular traffic in any public street or any portion thereof so as to prevent danger, obstruction or inconvenience to public or to ensure quietness in any locality;