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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(vi) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(vi)"Committee of PGECET-AC" means the committee empowered by the Association of Private Un-Aided colleges to conduct Post Graduate Engineering including Technology / Pharmacy/Architecture and Planning Common Entrance Test for Association of Colleges (PGECET-AC) for admission into Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning courses and to prepare the merit lists of candidates as per the marks obtained in the above test.