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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(4) in Kerala State Higher Education Council Act, 2007

(4)[ The Patron may refer any matter relating to higher eduction and higher eduction institutions as he deems fit, for the expert opinion of the Council.] [Inserted by Kerala Act No. 19 of 2018, dated 3.7.2018.]