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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(2)(r) in The Goa Excise Duty Act, 1964

(r)regulating the disposal of articles confiscated and the sale proceeds thereof; [and] [Inserted by Amendment Act 10 of 1976.]