Section 82(2)(b) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018
(b)all the powers, functions and duties which may, by or under the provisions of this Act, be exercised or discharged by or on behalf of the Authority shall, until the Authority is reconstituted under sub-section (3), be exercised and discharged by the person or persons referred to in sub-section (1) ; and