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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

NCT Delhi - Subsection

Section 99(1)(i) in The Delhi Municipal Corporation Act, 1957

(i)all interests and profits arising from any investment of, or from any transaction in connection with, any money belonging to the [a Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a) for "the Corporation" (w.e.f. 13-1-2012)], including loans advanced under this Act; and