Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] United Province - Section Section 1st in The Moorshedabad Act, 1891 1st. -An annual payment of Rs. 2,30,000 from the revenues of the Government of british India to be made to the Nawab bahadoor of Moorshedabad for the time being in manner hereinafter mentioned.
