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Calcutta High Court (Appellete Side)

Gopal Kundu @ Gopal Chandra Kundu vs Kalipada Kundu (Died) & Ors on 13 November, 2018

Author: Sahidullah Munshi

Bench: Sahidullah Munshi

                                            1

30    13.11.18                        S.A.T. 179 of 2017
akb                                          With
                                C.A.N. 4531 of 2017 (Section 5)
                              Gopal Kundu @ Gopal Chandra Kundu
                                           -Versus-
                                 Kalipada Kundu (Died) & Ors.

                 Mr. Saptarshi Dutt        ...For the Appellant




                             Appellant is directed to serve copy of this
                 application upon the respondents and to file an affidavit-of-

service on the next date of hearing.

Let the matter be listed again on November 27, 2018 under the same heading.

( Sahidullah Munshi, J.)