Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(13A)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(13A)(a) in The Income Tax Act, 1961

(a)the residential accommodation occupied by the assessee is owned by him ; or