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[Cites 1, Cited by 24]

Himachal Pradesh High Court

Shamsher Singh Chandel vs . Nihal Singh & Others. on 14 November, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Shamsher Singh Chandel Vs. Nihal Singh & others.

.

Cr.MMO No. 558 of 2022 14.11.2022 Present: Mr.Jeet Ram Poswal, Advocate, for the petitioner.

None for the respondents.

Reply as well as Power of Attorney on behalf of respondents has not been filed.

appearance on behalf of respondents.

r Today no one has put in However, taking a lenient view, in the interest of justice, matter is adjourned for three weeks.

List for consideration after three weeks.

(Vivek Singh Thakur), Judge.

14th November, 2022 (Keshav) ::: Downloaded on - 15/11/2022 20:32:11 :::CIS