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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(9) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(9)The candidates admitted into Unaided Non-Minority/Minority Professional institutions offering courses in B. Arch/B. Planning shall pay at the time of admission the fees payable per student per annum as prescribed by the AFRC.