Section 94(2) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006
(2)The Collector & District Election authority or the Officer authorized by him shall keep in the safe custody, -(a)the packets of marked copy of the electoral roll;(b)the packets containing register of voters in Form-XXX;(c)the packets containing the number of votes recorded in respect of each candidate in Form-XXXII;(d)all other papers relating to election.
