Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(l) in The Greater Noida Industrial Development Area Building Regulations, 1992

(l)location of centralized control, connecting all fire alarm system, built in fire protection arrangements and public address system;