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[Cites 0, Cited by 0] [Section 171(1)] [Section 171] [Entire Act]

Union of India - Subsection

Section 171(1)(c) in The Electricity Act, 2003

(c)where a company is the addressee, at the registered office of the company or, in the event of the registered office of the company not being in India, at the head office of the company in India;