Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 182] [Entire Act] State of Assam - Subsection Section 182(a) in The Assam Excise Rules, 2016 (a)The Contractor shall also supply weighing machines for use in warehouses, for ascertaining the capacities and contents for casks or drums received from the distillery.
