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[Cites 0, Cited by 0] [Section 273] [Entire Act]

State of Uttar Pradesh - Subsection

Section 273(3) in The General Rules (Civil), 1957

(3)Payments and refunds under-
(i)Fines, Section 480 of Act V of 1898;
(ii)Stamp duties and penalties, Section 35 of Act II of 1899.