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Union of India - Section

Section 22 in The Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 2007

22. Saving.

- Nothing contained in these regulations shall invalidate anything done or any action taken by the Bureau or any of its officers in accordance with the procedures followed before the commencement of these regulations, if such thing or action was done or, as the case may be, taken validly under the Bureau of Indian Standards (Terms and Conditions of Services of Employees) Regulations, 1988.