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State of Tripura - Section

Section 165 in Tripura Excise Rules, 1962

165.

Licensed vendors of foreign liquor, country spirit, tari or pachwai are prohibited from mixing therewith any article intended or likely to increase the intoxicating power of the liquor or to increase thirst, such as bhang, tobacco, pepper or kerosene oil, or any noxious substance such as kuchila aconite, arsenic or dhutura.