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[Cites 0, Cited by 0] [Section 59(6)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(6)(b) in The Calcutta University Act, 1979.

(b)Notwithstanding such repeal, until the appointed day, the Calcutta University Council, referred to in clause (b) of section 4 of the said Act, shall continue to exercise all the powers and perform all the duties in the manner and on the terms and conditions provided in the said Act.