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State of Andhra Pradesh - Section

Section 57 in Hyderabad City Police Act, 1348F

57. Disposal of articles discovered in the execution of search warrant issued by a court outside the City Police limits

When in the execution of a search warrant issued by a Court outside the City Police limits any articles for which search is made are found within the City Police limits, such articles together with the list of the same shall be produced before a City Magistrate or the Commissioner of City Police, Hyderabad and such Magistrate or the Commissioner of City Police, Hyderabad shall unless there is good reason to the contrary, make an order that such articles shall be taken to the Court which issued the search warrant.