Supreme Court - Daily Orders
New Delhi Municipal Council vs Association Of Concerned Citizens Of ... on 23 November, 2017
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.1 + 2 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
23186-23213/2017
(Arising out of impugned final judgment and order dated 10-08-2017
in WPC No. 1581/2017 10-08-2017 in WPC No. 2001/2016 10-08-2017 in
WPC No. 1998/2016 10-08-2017 in WPC No. 1997/2016 10-08-2017 in WPC
No. 1996/2016 10-08-2017 in WPC No. 645/2016 10-08-2017 in WPC No.
1759/2012 10-08-2017 in WPC No. 3453/2012 10-08-2017 in WPC No.
2102/2012 10-08-2017 in WPC No. 2091/2012 10-08-2017 in WPC No.
2088/2012 10-08-2017 in WPC No. 1822/2012 10-08-2017 in WPC No.
1492/2012 10-08-2017 in WPC No. 1487/2012 10-08-2017 in WPC No.
1154/2012 10-08-2017 in WPC No. 1153/2012 10-08-2017 in WPC No.
729/2012 10-08-2017 in WPC No. 728/2012 10-08-2017 in WPC No.
7491/2011 10-08-2017 in WPC No. 7296/2011 10-08-2017 in WPC No.
363/2011 10-08-2017 in WPC No. 8679/2010 10-08-2017 in WPC No.
4047/2010 10-08-2017 in WPC No. 3074/2010 10-08-2017 in WPC No.
2315/2010 10-08-2017 in WPC No. 1985/2010 10-08-2017 in WPC No.
12689/2009 10-08-2017 in WPC No. 3348/2010 passed by the High Court
Of Delhi At New Delhi)
NEW DELHI MUNICIPAL COUNCIL Petitioner(s)
VERSUS
ASSOCIATION OF CONCERNED CITIZENS OF
NEW DELHI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.85615/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
WITH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35928/2017
(IA No.118555/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.118553/2017-PERMISSION TO FILE SLP/TP[ TO BE
TAKEN UP ALONGWITH SLP(C)NO.23186-23213/2017 ]])
Date : 23-11-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
Signature Not Verified
HON'BLE MR. JUSTICE ASHOK BHUSHAN
Digitally signed by
ASHWANI KUMAR
Date: 2017.11.23
16:56:19 IST
Reason:
For Petitioner(s) Mr. Sanjay Jain, ASG
Mr. Yoginder Handoo, AOR
Ms. R. Verma, Adv.
Mr. Nishant Kumar, Adv.
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Mr. Parag P. Tripathi, Sr. Adv.
Mr. Srinivasan Ramaswamy, Adv.
Mr. Ankur Saigal, Adv.
Mr. Mahesh Agrawal, Adv.
Mr. Rishi Agrawala, Adv.
Ms. Aastha Mehta, Adv.
Mr. Himanshu Satija, Adv.
For Respondent(s) Ms. Maninder Acharya, Sr. Adv.
Ms. Anjana Chandrashekar, AOR
Mr. Tridip Pias, Adv.
Mr. Viplav Acharya, Adv.
Mr. Amitabh Chaturvedi, Adv.
Ms. Diksha Gujral, Adv.
Mr. Sahil Sood, Adv.
Mr. Harshul Choudhary, Adv.
Mr. Pranab Jain, Adv.
Mr. Somesh Srivastava, Adv.
Ms. Tanya Sood, Adv.
Mr. Abhimanyu Mahajan, Adv.
Ms. Anubha Goel, Adv.
Mr. Jayant Kumar Mehta, AOR
Mr. Aman Ahluwalia, Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Aakansha Munjhal, Adv.
Mr. Nakul Gandhi, Adv.
Mr. Utsav Trivedi, Adv.
Ms. Manik Karanjawala, Adv.
M/S. Karanjawala & Co., AOR
Mr. Saurabh Mishra, AOR
Ms. B. Vijayalakshmi Menon, AOR
Mr. Sachit Jolly, Adv.
Mr. Anirudh Bakhru, Adv.
Mr. Subramoniam Prasad, Sr. Adv.
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. B.B. Jain, Adv.
Mr. Abhay Jain, Adv.
Mr. Abhay Kumar, AOR
Mr. Bilal Khan, Adv.
Mr. Himanshu, Adv.
Ms. Aditi Gupta, AOR
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Ms. Aanchal Dewan, Adv.
Mr. S.K. Jain, Adv.
Mr. S.S. Ray, Adv.
Mr. Vaibhav Gulia, Adv.
Ms. Rakhi Ray, AOR
Mr. Sanjeev Anand, AOR
Mr. Akshay Kapur, Adv.
Mr. Subhash C. Jindal, Adv.
Mr. Ajay Sharma, AOR
Mr. Sangram Patnaik, Adv.
Mr. Sangam Singh, Adv.
Mr. Naresh Kumar, AOR
Mr. Sanjay Kapur, Adv.
Ms. Megha Karnwal, Adv.
Ms. Mansi Kapur, Adv.
Mr. Ajay Bhargava, Adv.
Ms. Vanita Bhargava, Adv.
Mr. Aseem Chaturvedi, Adv.
Ms. Wamika Trehan, Adv.
M/s. Khaitan & Co.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List on 29.11.2017 as part heard.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER