Section 129E(3) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(3)In a Panchayat in Scheduled Areas such number of seats shall be reserved for persons belonging lo Other Backward Classes, which together with the seats already reserved for Scheduled Tribes, and Scheduled Castes, if any, shall not exceed three-fourths of all the seats in that Panchayat.