Rajasthan High Court - Jodhpur
Baldev Ram & Ors vs State Of Raj. & Ors on 10 July, 2009
Author: Prakash Tatia
Bench: Prakash Tatia
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1. S.B. CIVIL WRIT PETIION NO.6161/2009
Ranjeet & Anr Vs. State of Rajasthan & Ors.
2. S.B. CIVIL WRIT PETIION NO.6430/2009
Sunil Kumar & Anr. Vs. State of Rajasthan & Ors.
3. S.B. CIVIL WRIT PETIION NO.6455/2009
Gopal Lal Meena & Ors. Vs. State of Rajasthan & Ors.
4. S.B. CIVIL WRIT PETIION NO.6460/2009
Sharwan Singh & Ors Vs. tate of Rajasthan & Ors.
5. S.B. CIVIL WRIT PETIION NO.6489/2009
Gopa Ram & Anr. Vs. State & Ors.
6. S.B. CIVIL WRIT PETIION NO.6501/2009
Kalu Lal Gorana & Ors. Vs. State of Rajasthan & Ors.
7. S.B. CIVIL WRIT PETIION NO.6505/2009
Ambalal Ninama & Ors. Vs. State of Rajasthan & Ors.
8. S.B. CIVIL WRIT PETIION NO.6512/2009
Abhay Singh & Ors. Vs. State of Rajasthan & Ors.
9. S.B. CIVIL WRIT PETIION NO.6527/2009
Durga Prasad Vs. State of Rajasthan & Ors.
10. S.B. CIVIL WRIT PETIION NO.6531/2009
Veer Pal & Ors. Vs. State of Rajasthan & Ors.
11. S.B. CIVIL WRIT PETIION NO.6538/2009
Gurjet Singh Vs. State of Rajasthan & Ors.
12 S.B. CIVIL WRIT PETIION NO.6541/2009
Bhanwar Singh & Anr.. Vs. State of Rajasthan & Ors.
13. S.B. CIVIL WRIT PETIION NO.6582/2009
Mahaveer Prasad & Anr. Vs. State of Rajasthan & Ors.
14. S.B. CIVIL WRIT PETIION NO.6557/2009
Vijay Kumar Bishnoi & Ors Vs. State of Rajasthan & Ors.
15. S.B. CIVIL WRIT PETIION NO.6575/2009
Baldev Ram & Ors. Vs. State of Rajasthan & Ors.
16. S.B. CIVIL WRIT PETIION NO.6577/2009
Pintu Sharma & Ors. Vs. State of Rajasthan & Ors.
17. S.B. CIVIL WRIT PETIION NO.6578/2009
Kashi Ram Mahala & Ors. Vs. State of Rajasthan & Ors.
18. S.B. CIVIL WRIT PETIION NO.6585/2009
Ganwari Kanwar Vs. State of Rajasthan & Ors.
19. S.B. CIVIL WRIT PETIION NO.6589/2009
Jabbar Singh Rajpurohit. Vs. State of Rajasthan & Ors.
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20. S.B. CIVIL WRIT PETIION NO.6590/2009
Kiran Chauhan & Ors. Vs. State of Rajasthan & Ors.
21. S.B. CIVIL WRIT PETIION NO.6591/2009
Gopoo Ram & Anr. & Ors. Vs. State of Rajasthan & Ors.
22. S.B. CIVIL WRIT PETIION NO.6592/2009
Kamla Devi & Ors. Vs. State of Rajasthan & Ors.
DATE OF ORDER : 10.7.2009
HON'BLE MR. PRAKASH TATIA.
S/Sh. CS Rajpurohit, Ramesh Purohit, BS Kohinoor, PS
Chundawat, Bharat Devasi, Mrinamay Bhatt Mewara, RP
Singaria, Deepak Nehra, RS Saluja, IJ Yadav, Sunil Bishnoi,
HR Chawala, Rakesh Matoria, Sardual Singh, SS Bishnoi, SR
Choudhary, KC Choudhary, BR Choudhary SS Jodha, BS
Deora, AD Charan and KL Chauhan for the petitioners.
Mr. RL Jangid, Addl. Advocate General.
<><><>
Learned counsel for the petitioners are directed to
supply two sets of copyies the memo of writ petition to
learned Addl. Advocate General Sh. RL Jangid, who is
appearing in all the connected matters.
The writ petitions have been heard and decided today
itself because of the reason that several similar writ
petitions have already been disposed of and one of which is
SBCWP No.3835/2009 - Kanwar Lal & Ors. Vs. State of
Rajasthan & Ors., decided on 19th May, 2009.
Accordingly, these writ petitions are also disposed of in
terms of the judgment referred above with following order:-
(1)The automatic termination orders of the
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petitioner/s are set aside. The respondents are
directed to continue the petitioner/s in service till
regularly selected candidates by regular mode of
recruitment are made available.
(2)The petitioner/s shall not be entitled for wages
relating to the period of vacations; and
(3)On availability of the selected candidates by regular
mode of recruitment, may that be by direct
recruitment or by way of promotion, it shall be open
for the respondents to terminate the Vidhyarthi
Mitras by adhering the principles of "last come first
go", by determining their seniority at State level.
(PRAKASH TATIA),J.
cpgoyal/-
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SBCWP No.________/2009 DATE OF ORDER : 10.7.2009 HON'BLE MR. PRAKASH TATIA.
S/Sh. CS Rajpurohit, Ramesh Purohit, BS Kohinoor, PS Chundawat, Bharat Devasi, Mrinamay Bhatt Mewara, RP Singaria, Deepak Nehra, RS Saluja, IJ Yadav, Sunil Bishnoi, HR Chawala, Rakesh Matoria, Sardual Singh, SS Bishnoi, SR Choudhary, KC Choudhary, BR Choudhary SS Jodha, BS Deora, AD Charan and KL Chauhan for the petitioners. Mr. RL Jangid, Addl. Advocate General.
<><><> This writ petition is disposed of (see separate order in SBCWP No.6161/2009 - Ranjeet & Anr. Vs. State of Rajasthan & Ors.), decided today itself i.e., 10.7.2009.
by order Court Master Court no.5.