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Allahabad High Court

Rajendra Singh vs State Of U.P. And 4 Others on 5 August, 2019

Bench: Ramesh Sinha, Ajit Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 25031 of 2019
 

 
Petitioner :- Rajendra Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Abhay Krishna Singh
 
Counsel for Respondent :- C.S.C.,Saurabh Tiwari
 

 
Hon'ble Ramesh Sinha,J.
 

Hon'ble Ajit Kumar,J.

Heard Sri Abhay Krishna Singh, learned counsel for the petitioner and Sri Saurabh Tiwari, learned counsel for the respondent.

The petitioner has prayed for the following reliefs:

"1- Issue a writ, order or direction in the nature of mandamus directing and commanding the respondents to allot one shop constructed near Highway Chauraha at Tanki Campus, Jaswant Nagar, District Etawah i.e., annexure no. 7 to the writ petition.
2- Issue a writ order or direction in the nature of mandamus directing the respondent no. 5 to decide the representation of the petitioner dated 5.7.2019, during the pendency of the instant writ petition before this Hon'ble Court otherwise the petitioner shall suffer irreparable loss and injury.
3- Issue any other writ order, or direction which this Hon'ble court may deem fit and proper under the facts and circumstances of the case.
4. Award cost of the writ petition in favour of the petitioner."

Learned counsel for the petitioner submits that the petitioner was allotted shop by the Nagar Palika Parishad, Jaswant Nagar but for widening of the road the said shop was demolished and he was assured that whenever fresh shops are constructed, he would be allotted a new shop.

Learned counsel for the petitioner states that though the shops have been constructed and yet, the petitioner has not been allotted new shop.

Learned counsel appearing for the respondents no. 4 and 5 states that if the petitioner moves an appropriate application the same will be considered as and when the steps are taken for allotment of newly constructed shops.

The petition is disposed of accordingly.

 
Order Date :- 5.8.2019
 
Nadeem Ahmad
 
[Ajit Kumar,J.]    [Ramesh Sinha,J]