Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(7)] [Section 28] [Entire Act] Union of India - Subsection Section 28(7)(a) in Life Insurance Corporation General Rules, 1956 (a)every member shall have a right to vote on every resolution placed before the Corporation in a general meeting; and