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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17A(5) in The U.P. Basic Education (Teachers) Service Rules, 1981

(5)On receiving the list referred to in sub-rule (4), the District Basic Education Officer shall place the list alongwith applications and other particulars of the candidates, before the Selection Committee constituted under Rule 16.