Rajasthan High Court - Jaipur
Commissioner Of Customs Excise And ... vs Parle Biscuits Pvt Ltd on 7 August, 2020
Bench: Sabina, Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Central/excise Appeal No. 151/2018
Commissioner Of Customs Excise And Service Tax Alwar
----Appellant
Versus
Parle Biscuits Pvt Ltd
----Respondent
Connected With D.B. Central/excise Appeal No. 154/2018 Commissioner Of Customs Excise And Service Tax Alwar
----Appellant Versus Parle Biscuits Pvt Ltd
----Respondent D.B. Central/excise Appeal No. 162/2018 Commissioner Of Customs Excise And Service Tax Alwar
----Appellant Versus Parle Biscuits Pvt Ltd
----Respondent For Appellant(s) : Ms. Vartika Mehra, Advocate on behalf of Mr. Sandeep Pathak, Advocate HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 07/08/2020 Learned counsel for the appellant requests for an adjournment.
List again on 23.11.2020.
(CHANDRA KUMAR SONGARA),J (SABINA),J Ashish Kumar/21, 27 & 28 (Downloaded on 11/08/2020 at 09:39:41 PM) Powered by TCPDF (www.tcpdf.org)