Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(ii) in The Maharashtra Electricity Duty Act, 1958

(ii)The exemption shall not be available in respect of any energy consumed for residential or office purpose in any industry.