Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 24 in The Coal Mines Regulations, 2011 (24)"fiery seam" means a seam in which a fire or spontaneous heating exists in the working below ground or in open cast working lying within the precincts of a mine;
