Madhya Pradesh High Court
Jeetu Tomar vs The State Of Madhya Pradesh on 10 July, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 8462 of 2023 (JEETU TOMAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 10-07-2023 None for the appellant.
Shri Sushant Tiwari, learned Public Prosecutor for State. Adjourned.
(DEEPAK KUMAR AGARWAL) JUDGE ojha Signature Not Verified Signed by: YOGENDRA OJHA Signing time: 7/11/2023 11:17:29 AM