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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

Union of India - Subsection

Section 251(1)(u) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010

(u)Register of unclaimed distributable sums and undistributed assets, deposited into the LLPs liquidation account in Form No. 87T;