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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Punjab - Subsection

Section 57(3) in The Punjab Motor Vehicles Rules, 1989

(3)The Chairman, if unable to attend a meeting shall nominate a member to act as Chairman at the meeting and if he fails to nominate a member to act as Chairman, then the members present shall elect a member to act as Chairman at the meeting.