Section 23 in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974
23. Procedure to be adopted in the case of proceedings before the Judges of High Court.
- The provisions of rules 21 and 22 shall, as far as may be, apply to the proceedings before Judge or Judges of the High Court hearing a case under subsection (2) of section 41.
