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Supreme Court - Daily Orders

The Commissioner Of Income Tax vs M/S Mphasis Ltd. on 17 October, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.4                              COURT NO.15                      SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36510/2023

     (Arising out of impugned final judgment and order dated 05-12-2022
     in ITA No. 202/2021 passed by the High Court of Karnataka at
     Bengaluru)

     THE COMMISSIONER OF INCOME TAX & ANR.                               Petitioner(s)

                                                    VERSUS

     M/S MPHASIS LTD.                                                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.211698/2023-CONDONATION OF DELAY
     IN FILING and IA No.211699/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 17-10-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                 Mr. Raj Bahadur Yadav, AOR
                                       Mr. N Venkatraman, A.S.G.
                                       Mr. Udai Khanna, Adv.
                                       Mr. Prashant Singh Ii, Adv.
                                       Mr. Shaurya Rai, Adv.
                                       Mr. Prashant Rawat, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice to the respondent.

(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2023.10.17 16:35:02 IST Reason: