Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S Mphasis Ltd. on 17 October, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.4 COURT NO.15 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36510/2023
(Arising out of impugned final judgment and order dated 05-12-2022
in ITA No. 202/2021 passed by the High Court of Karnataka at
Bengaluru)
THE COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S MPHASIS LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.211698/2023-CONDONATION OF DELAY
IN FILING and IA No.211699/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 17-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Raj Bahadur Yadav, AOR
Mr. N Venkatraman, A.S.G.
Mr. Udai Khanna, Adv.
Mr. Prashant Singh Ii, Adv.
Mr. Shaurya Rai, Adv.
Mr. Prashant Rawat, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice to the respondent.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2023.10.17 16:35:02 IST Reason: