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State of Tamilnadu - Section

Section 72 in Tamil Nadu Panchayats (Elections) Rules, 1995

72. Electors.

- Members elected to the Territorial Wards of the District Panchayat or Wards of a Panchayat Union Council shall be voters for electing the Chairman of the District Panchayat or Panchayat Union Council, as the case may be.