Delhi High Court - Orders
The Indian Express P Ldt And Ors vs Press Council Of India And Ors on 24 February, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~19 to 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2455/2021
THE INDIAN EXPRESS P LDT AND ORS .....Petitioners
Through: None.
versus
PRESS COUNCIL OF INDIA AND ORS .....Respondents
Through: Mr. T. Singhdev, Mr.
Abhijit Chakravarty, Advocates for
R-1.
Mr. Piyush Beriwal, Mr. Devvrat
Yadav, Ms. Ruchita Srivastava, Ms.
Neha Kamboj, Mr. Dev Aaseri,
Advocates for R-3.
Ms Avni Singh Panel Counsel for
GNCTD
20
+ W.P.(C) 2733/2021 and CM APPL. 8145/2021
HINDUSTAN MEDIA VENTURES LTD. .....Petitioner
Through: Mr. Guneet Sidhu, Advocate
versus
PRESS COUNCIL OF INDIA & ORS. .....Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R-1.
Ms Avni Singh Panel Counsel for
GNCTD
21
+ W.P.(C) 2750/2021 and CM APPL. 8261/2021
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/02/2026 at 20:35:52
HT MEDIA LTD .....Petitioner
Through: Mr. Guneet Sidhu, Advocate
versus
PRESS COUNCIL OF INDIA & ORS. .....Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R-1.
Ms Aparna Banerjee & Mr Munis
Nasir, Advocates for R-2.
Ms Avni Singh Panel Counsel for
GNCTD
22
+ W.P.(C) 2770/2021 and CM APPL. 8325/2021
HINDUSTAN MEDIA VENTURES LTD. .....Petitioner
Through: Mr. Guneet Sidhu, Advocate.
versus
PRESS COUNCIL OF INDIA & ORS. .....Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R-1.
Mr.Sushil kumar pandey (SPC),
Ms.Isha Singh, Advocate.
Ms Avni Singh Panel Counsel for
GNCTD
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 24.02.2026 At the request of learned counsel for the petitioner in W.P.(C) 2733/2021, W.P.(C) 2750/2021 and W.P.(C) 2770/2021, hearing of all these This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/02/2026 at 20:35:52 cases stand adjourned till 03.09.2026.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 24, 2026 Nc/ksr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/02/2026 at 20:35:52