Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Jharkhand - Subsection Section 82(3) in The Bihar Primary and Middle Education Rules, 1961 (3)All Sub-Inspectors of Schools shall be responsible for ensuring that the procedure laid down in sub-rule (1) is strictly followed in all the Primary Schools under their charge.
