Punjab-Haryana High Court
State Of Haryana And Ors vs Mahipal Etc on 18 September, 2015
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.3257 of 2015 (O&M)
LAC No. 27 of 2013
Date of Decision: 18.09.2015
The State of Haryana and another ..... Appellants
Versus
Mahipal and others ....... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Arun Beniwal, Deputy Advocate General, Haryana.
RAJESH BINDAL J.
For order, see detailed reasons recorded in a separate order of even date passed in RFA No.3252 of 2015 titled as "The State of Haryana and another vs. M/s KLJ Developers Private Limited and another".
(Rajesh Bindal) 18.09.2015 Judge rittu RITTU 2015.09.24 11:37 I attest to the accuracy and integrity of this document