Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 449] [Entire Act]

State of Odisha - Subsection

Section 449(2) in The Orissa Municipal Corporation Act, 2003

(2)In the case of a pitched roof, the roof above that height shall rise at an angle of not more than forty-five degrees.