Bombay High Court
Pr. Commissioner Of Income Tax-14 vs Agm India Advisors Pvt Ltd on 11 March, 2020
Bench: Ujjal Bhuyan, Milind N. Jadhav
Priya Soparkar 1 10 itxa 1377-17-o
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL (IT) NO.1377 OF 2017
Pr. Commissioner of Income Tax-14 ... Appellant
V/s.
AGM India Advisors Pvt. Ltd. ... Respondent
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Mr.Suresh Kumar with Ms.Mohini Chougule, Advocate for the
Appellant.
Mr.Madhur Agarwal with Mr.Upendra Lokegaonkar i/by M/s
Mint and Confreres, Advocate for the Respondent.
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CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ.
DATE : MARCH 11, 2020 P.C.:-
1. Heard Mr.Suresh Kumar, learned standing counsel, Revenue for the appellant; and Mr.Madhur Agarwal, learned counsel for the respondent/assessee.
2. The appeal is dismissed.
3. Order dictated separately.
(MILIND N. JADHAV, J.) (UJJAL BHUYAN, J.) ....
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