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[Cites 0, Cited by 0] [Section 484(2)] [Section 484] [Entire Act]

State of Uttar Pradesh - Subsection

Section 484(2)(b) in Rules under the United Provinces Excise Act, 1910

(b)The Excise Inspector in-charge of the warehouse should verify himself that the outlets or opening of each vessel in which issues of country spirit are obtained has been secured by means of wire or string and clamped lead seal before the vessel is removed from the warehouse premises.