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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(6) in The Rajasthan Land Revenue (Duties of Tehsildars and Naib-Tehsildars) Rules, 1958

(6)to supervise the work of Qurk Amins and be responsible that the registers and receipt-books are properly kept up-For this purpose he will test and compare the Qurk Amins accounts and check their proceedings while on tour,