Rajasthan High Court - Jodhpur
Maggi Devi vs The State Of Rajasthan on 2 December, 2022
Bench: Sandeep Mehta, Kuldeep Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Writ Petition No. 16061/2018
Maggi Devi W/o Shri Birbal Ram, Aged About 65 Years, By Caste
Jat, Ward No. 3A, 32 Ndr, Hnumangarh, Rajasthan
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary, Mines And
Geology Department, Government Of Rajasthan, Jaipur
2. Secretary, Finance Department, Government Of
Rajasthan, Jaipur Rajasthan
3. Director, Mines And Geology Department, Bikaner (Raj.)
4. Mining Engineering, Mines And Geology Department,
Bikaner (Raj.)
5. Union Of India, Through Its Secretary, Ministry Of
Finance, Nirman Bhawan, New Delhi
6. The Under Secretary, (St-Ii) Ministry Of Finance
Department Of Revenue, State Tax Division, New Delhi
----Respondents
For Petitioner(s) : Mr. Ashvini Swami
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE KULDEEP MATHUR Order 02/12/2022 The controversy involved in this writ petition is squarely covered by the judgment dated 27.09.2022 passed in D.B. Civil Writ Petition No.8109/2022 (Sudarshan Lal Gupta vs. Union of India & Ors.) and connected matters by a Coordinate Bench of this Court at Jaipur.
Thus, without recording separate reasons, the instant writ petition is also dismissed.
(KULDEEP MATHUR),J (SANDEEP MEHTA),J 6-Sudhir Asopa/-
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